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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Mines Rescue Rules, 1985

(3)At each rescue room, there shall be appointed such number of rescue trained persons as may be necessary and one of them possessing the qualifications specified in rule 10 shall be made incharge of the rescue room. At least one rescue trained person shall always be in attendance at the rescue room.