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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Bhopal State - Subsection

Section 1(2)(a) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(a)"Act" means the Bhopal Abolition of Jagirs and Land Reforms Act, 1953 (No. X of 1953).