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Allahabad High Court

Smt. Kusum Lata And Others vs Smt. Doris Herold (Epstein) Mayre & Anr. on 12 January, 2010

Author: Ran Vijai Singh

Bench: Ran Vijai Singh

Court No. - 7
Case :- WRIT - A No. - 29 of 2004

Petitioner :- Smt. Kusum Lata And Others
Respondent :- Smt. Doris Herold (Epstein) Mayre & Anr.
Petitioner Counsel :- H.N. Sharma

Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of Sri H.N.Sharma, learned counsel for the petitioner.

Order Date :- 12.1.2010 Pratima