Section 9(8) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017
(8)After receipt of the comments from the applicant, the Council shall forward the inspectors' report specified in sub-rule (6), along with the Executive Committee's remarks and the comments received from the Veterinary College, to the Central Government with a recommendation whether to renew the Letter of Permission granted to the Veterinary College or not.
