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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Uttar Pradesh - Subsection

Section 132(1)(i) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(i)in circumstances where the use of a hoist or of a suspended scaffold is not reasonably practicable and the requirements of sub-rule (2) are complied with; or