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State of Assam - Section

Section 34 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

34. Power to make rules for improvement of forest.

- The Executive Committee may, from time to time, frame rules not inconsistent with the 'provision of the Act for carrying out the purposes of this Act, more effectively on all or any of the following matters :
(a)The improvement and management of the forest ;
(b)The collection of royalty on timbers and forest produces ;
(c)Providing uniforms to such Forest Officers as the Executive Committee may deem fit;
(d)Any other matter connected with the improvement, management, control and administration of forests.