Bombay High Court
Pradip S/O Khulas Rathod vs The State Of Maharashtra Thr. Pso Ps ... on 5 February, 2026
1 925apl504.2024.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CRIMINAL APPLICATION (APL) NO. 504 OF 2024
Pradip s/o Khulas Rathod Vs State of Maharashtra and another.
Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
Mr G.S. Umale, APP for non-applicant/State.
Ms Radha Mishra, counsel (appointed) for non-applicant No.2.
CORAM : PRAVIN S. PATIL, J.
DATE : 05/02/2026
1. None present for the applicant.
2. List this application on 12/02/2026.
(PRAVIN S. PATIL, J.) rkn