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Bombay High Court

Pradip S/O Khulas Rathod vs The State Of Maharashtra Thr. Pso Ps ... on 5 February, 2026

                                                       1                              925apl504.2024.odt

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH : NAGPUR

                    CRIMINAL APPLICATION (APL) NO. 504 OF 2024
                     Pradip s/o Khulas Rathod Vs State of Maharashtra and another.
      Office Notes, Office Memoranda of               Court's or Judge's Order
      Coram, appearances, Court's Orders
      or directions and Registrar's order
                       Mr G.S. Umale, APP for non-applicant/State.
                       Ms Radha Mishra, counsel (appointed) for non-applicant No.2.

                      CORAM           : PRAVIN S. PATIL, J.

DATE : 05/02/2026

1. None present for the applicant.

2. List this application on 12/02/2026.

(PRAVIN S. PATIL, J.) rkn