Section 40 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986
40. Ordinances- Subject to the provisionsof this Act, and
the Statutes, the Ordinances of the University may provide forall or any of the following matters, namely-:(1)fees to be charged for the courses of study in theUniversityand for admission to the examinations, degrees anddiplomas of the University:(2)conditions relating to the award of fellowships,scholarships, studentships, exhibitions, medals and prizes;(3)conduct of examinations including the terms ofoffice, manner of appointment and the duties of examiningbodies, examiners and moderators;(4)emoluments, terms and conditions of service ofemployees of the University in so far as they are not providedfor by the Statutes;(5)recognition of institutions as"Recognised Institutions"(6)supervision of students engaged in research andspecial studies in recognised institutions;(7)fees to be charged for the services rendered bythe University:(8)all other matters which by this Act or by theStatutes are to be or may be provided for by the Ordinancesof the University.
