Supreme Court - Daily Orders
Airports Authority Of India vs M/S. Pheroze Frarmroze And Co. (P) ... on 22 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.40 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18301/2016
(Arising out of impugned final judgment and order dated 26/02/2016
in WP No. 733/2007 passed by the High Court of Bombay)
AIRPORTS AUTHORITY OF INDIA Petitioner(s)
VERSUS
M/S. PHEROZE FRARMROZE AND CO. AND ORS. Respondent(s)
(with appln. (s) for permission to place addl. documents on record
and interim relief)
Date : 22/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Sidharth Luthra, Sr. Adv.
Mr. Anil Kathuria, Adv.
Mr. Kedar Nath Tripathy, AOR
Mr. M.A. Alenem Majid, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) No.870 of 2014.
(SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.23 13:13:06 IST Reason: