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[Cites 0, Cited by 0] [Section 59A(6)] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(6)(iii) in The Chhattisgarh Co-operative Societies Rules, 1962

(iii)In the matter of other types of leave the Chairman and the Official Member shall be governed by the rules and practices applicable before such appointment.