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[Cites 0, Cited by 8] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Right of Children to Free and Compulsory Education Act, 2009

(3)It shall come into force on such [date] [1st April, 2010, vide notification No. S.O. 428(E), dated 16th February, 2010] as the Central Government may, by notification in the Official Gazette, appoint.