Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2A)] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2A)(b) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960 (b)acquired or disposed of by him or by members of his family between January 24, 1971 and October 10, 1975.