Supreme Court - Daily Orders
M/S Il&Fs Financial Services Ltd vs State on 21 January, 2016
Bench: S.A. Bobde, Abhay Manohar Sapre
ITEM NO.101 COURT NO.10 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2395/2014
M/S IL&FS FINANCIAL SERVICES LTD & ANR Appellant(s)
VERSUS
STATE & ORS Respondent(s)
(With appln.(s) for stay and permission to place typed copy of on
record annexures)
WITH
Crl.A. No. 2396-2397/2014
(With appln.(s) for permission to file additional documents and
Office Report)
Date: 21/01/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s)
Mr. Shekhar Naphade, Sr. Adv.
Mr. Nikhil Nayyar,Adv.
Mr. Ram Jethmalani, Sr. Adv.
Lata Krishnamurti, Adv.
Mr. Anirudh Anand, Adv.
Mr. Chirag Madan, Adv.
Mr. Ajay Awasthi, Adv.
Ms. P. Ratnamala,Adv.
Mr. Anubhav, Adv.
For Respondent(s)
Ms. Anitha Shenoy,Adv.
Mr. Ram Jethmalani, Sr. Adv.
Lata Krishnamurti, Adv.
Anirudh Anand, Adv.
Chirag Madan, Adv.
Mr. Ajay Awasthi, Adv.
Ms. P. Ratnamala,Adv.
Mr. Anubhav, Adv.
Signature Not Verified
Digitally signed by
Dr. Sushil Balwada, Adv.
Sanjay Kumar
Date: 2016.01.21
17:02:12 EASST
Reason:
Mr. Nikhil Nayyar, Adv.
Mr. N. Ganpathy, Adv.
-2-
UPON hearing the counsel the Court made the following
O R D E R
On the prayer made by Mr. Shekhar Naphade, learned Senior counsel appearing for the appellants seeking adjournment and Mr. Ram Jethmalani, learned Senior counsel appearing for the respondents has no objection for the same, list the Criminal Appeals in the second week of February, 2016 on any Thursday.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER