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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Panchayat Nirvachan Niyam, 1995

(1)The Commission or when so authorised by the Commission, the District Election Officer may appoint one or more persons as Assistant Returning Officer to assist the Returning Officer in the performance of his functions.