Allahabad High Court
Jyotsna Bhatt & Anr. vs State Of U.P., Thru. Secretary, Home & 3 ... on 13 August, 2019
Bench: Anil Kumar, Saurabh Lavania
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- MISC. BENCH No. - 4514 of 2014 Petitioner :- Jyotsna Bhatt & Anr. Respondent :- State Of U.P., Thru. Secretary, Home & 3 Others Counsel for Petitioner :- Hari Om Singh,Amit K.Srivstava,Manish Bajpai Counsel for Respondent :- Govt. Advocate Hon'ble Anil Kumar,J.
Hon'ble Saurabh Lavania,J.
Case called out in the revised cause list. None appears on behalf of the petitioners. In view of the above, the application, in question, for recall of the order dated 06.06.2014 is dismissed for want of prosecution. Interim order, if any, stands vacated.
[Saurabh Lavania,J.] [Anil Kumar,J.]
Order Date :- 13.8.2019
Arun/-