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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(ae) in The U.P. Harcourt Butler Technical University Act, 2016

(ae)to fix, demand, retain, recover, receive and spend such fees and other charges as may be regulated by the Ordinances, from time to time;