Section 1 in Rajasthan Drugs (Control) Ordinance, 1949
1. Short title, extent and commencement.
(1)This Ordinance may be called the Rajasthan Drugs (Control) Ordinance, 1949.(2)[ It extends to the whole of the State of Rajasthan.] [This Ordinance also extends to the whole of the State of Rajasthan including the Abu, Ajmer and Sunel areas w.e.f. 1.9.1957 i.e. date of enforcement of Rajasthan Act 27 of 1957.](3)It shall come into force at once.
