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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(4)(ii) in The Maharashtra National Law University Act, 2014

(ii)convene the meetings of the General Council, the Executive Council, the Academic Council and shall perform all other acts, as may be necessary to give effect to the provisions of this Act ;