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State of West Bengal - Section

Section 35D in The Calcutta Improvement Act, 1911

35D. [ Types of improvement schemes] [Section 35D inserted by W.B. Act 32 of 1955.]. - An improvement scheme may be of one of the following types or a combination of any two or more of such types or of any special features thereof, that is to say -

(a)a general improvement scheme,
(b)a street scheme,
(c)a housing accommodation scheme,
(d)a re-housing scheme.