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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(1)(h) in Rajasthan Panchayati Raj Act, 1994

(h)all fines or penalties imposed and realised under the provisions of this Act or of the bye-laws, made there under; and