Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Maharashtra - Subsection Section 109(c) in Maharashtra Housing and Area Development Act, 1976 (c)widening, re-aligning or paving of existing roads, lanes and pathways and constructing new roads, lanes and pathways;
