Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act] State of Goa - Subsection Section 40(1)(b) in The Goa, Daman and Diu Shops and Establishments Act, 1973 (b)Any employee whose service has been terminated may appeal to the authority concerned within such time and in such manner as may be prescribed.