Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148] [Entire Act] State of Uttar Pradesh - Subsection Section 148(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual (c)The Chairman shall visit the tahsil at least once in each Fasal to check the counterfoils in the challan books with the entries in the tehsil accounts.
