Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Goa - Subsection

Section 75(2) in The Goa Medical Council Rules, 1995

(2)The President shall cause such inquiries to be made as he deems fit in respect of the application and place it before the Council at its next meeting for decision.