Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(2) in The Gujarat Protection of Interest of Depositors (in Financial Establishments) Act, 2003 (2)In computing the period of limitation, the provisions of sections 4 and 12 of the Limitation Act, 1963 (36 of 1963) shall so far as may be, apply.
