Himachal Pradesh High Court
Prem Kumar & Ors. vs . Prakash Chand Sharma & Ors. on 23 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
Prem Kumar & Ors. vs. Prakash Chand Sharma & Ors.
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CMP No.13073 of 2021 in RSA No. 25 of 2004 23.12.2022 Present: Mr. Sushil Gautam, Advocate vice Mr. C.N. Singh, Advocate, for the applicants/appellants.
Mr. Vivek Sharma, Advocate, for respondent No.1.
Steps for the service of proposed legal representatives of respondent No.2 as well as respondent No.3, have not been taken. Further time prayed.
Let fresh notice be issued to proposed legal representatives of respondent No.2 as well as respondent No.3, returnable for 03.03.2023, on doing the needful within a period of one week.
(Sushil Kukreja) Judge 23rd December, 2022 (reena) ::: Downloaded on - 23/12/2022 20:37:52 :::CIS