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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(2)After considering all the relevant aspects mentioned in the application, with causing an inspection and enquiry, the licensing Authority, if satisfied, may approve and issue a new license or renewal in statutory CE Form VII mentioning the period of validity and other particulars within 90 (Ninety) days from the date of receipt of such application.