Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 29 in The Sakri Canals Irrigation Rules, 1952 29. In the case of Kharif season leases water if available may be supplied free of charges until 15th November if required by the lessee for "paira" crop only.
