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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1) in Faridabad Complex Administration Building Rules, 1989

(1)The minimum area of courtyard upon which habitable rooms abut and from which they derive light and ventilation, shall be minimum 1/6 of the aggregate plinth area of the rooms and/or verandah 9 or square metres whichever of the two is greater.