Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(7) in The M.P. Zila Panchayat (Business) Rules, 1998

(7)The meetings of the Committee shall ordinarily be held in Zila Panchayat office on such dales and at such times as may be fixed by the Chairman by general or special order. The Secretary to the Committee shall keep all the members of the Committee informed of such time and date.