Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] NCT Delhi - Subsection Section 16(4) in The Delhi Sikh Gurdwaras Act, 1971 (4)No member of the Committee shall, at the same time, bold any of the offices referred to in sub-section (1) or sub-section (2) in more than one capacity.
