Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 43 in University of Rajasthan Act, 1946 43. Books prescribed or recommended not to be changed. No book prescribed or recommended for any examination of the University shall ordinarily be changed before a period of five years.
