Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Assam - Subsection Section 28(2)(v) in The Assam Children Rules, 1976 (v)to take children, wherever possible, from the Court of a competent authority or Observation Home to Children's Home School, or fit person;