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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Motor Transport Workers Rules, 1963

1. Short title and commencement.

(1)These rules may be called the Andhra Pradesh Motor Transport Workers Rules, 1963.
(2)These rules extend to the whole of the State of Andhra Pradesh.
(3)Rules 17, 18, 19, 20, 21, 22 and 25 shall come into force on the 15th October, 1963, and the other rules shall come into force at once.