Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Punjab - Section Section 81 in The Punjab Municipal Act, 1999 81. Leave of absence of Commissioner. (1)Leave may be granted to the Commissioner by the Government.(2)Whenever such leave is granted to the Commissioner, the Government shall appoint another person to officiate as Commissioner in his place.
