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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(2) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(2)The Vice-Chancellor shall be appointed by the Chancellor from a panel of three names (written in alphabetical order) recommended by the search-cum-selection committee as mentioned in Clause (4).