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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989

(2)A pensioner member shall, on demand by the conductor or any other officer of the State Roadways duly authorised in this behalf, produce the Pass for inspection.