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Supreme Court - Daily Orders

Airports Economic Regulatory ... vs Delhi International Airport Ltd on 11 March, 2026

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.23+25+34                COURT NO.16                SECTION XVII-B

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   11802/2025

     AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA           Appellant(s)

                                            VERSUS

     DELHI INTERNATIONAL AIRPORT LTD. & ORS.                   Respondent(s)


     IA No. 230689/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 230687/2025 - STAY APPLICATION WITH C.A. No. 11308/2025 (XVII-B) IA No. 216598/2025 - STAY APPLICATION C.A. No. 13556/2025 (XVII-B) IA No. 272520/2025 - STAY APPLICATION C.A. No. 14577/2025 (XVII-B) IA No. 306991/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 306996/2025 - EX-PARTE STAY IA No. 306994/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 14576/2025 (XVII-B) IA No. 306518/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 306517/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 306515/2025 - STAY APPLICATION Diary No(s). 69586/2025 (XVII-B) IA No. 325163/2025 - CONDONATION OF DELAY IN FILING IA No. 325161/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 325158/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 325162/2025 - STAY APPLICATION Signature Not Verified C.A. No. 320/2026 (XVII-B) Digitally signed by RASHI GUPTA Date: 2026.03.12 IA No. 204/2026 - CONDONATION OF DELAY IN FILING 18:48:20 IST Reason:

IA No. 198/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 1 IA No. 195/2026 - PERMISSION TO FILE LENGTHY LIST OF DATES IA No. 201/2026 - STAY APPLICATION Diary No(s). 72005/2025 (XVII-B) IA No. 337939/2025 - CONDONATION OF DELAY IN FILING APPEAL IA No. 337937/2025 - EX-PARTE STAY IA No. 337940/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 337938/2025 - PERMISSION TO FILE APPEAL Civil Appeal No(s). 15174/2025 IA No. 336919/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT WITH C.A. No. 58/2026 (XVII-B) IA No. 3418/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 117/2026 (XVII-B) IA No. 6885/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT C.A. No. 1628/2026 (XVII-B) IA No. 20639/2026 - EX-PARTE STAY IA No. 20640/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 71080/2025 (XVII-B) IA No. 46230/2026 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 46229/2026 - STAY APPLICATION Diary No(s). 71350/2025 (XVII-B) IA No. 42871/2026 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 42872/2026 - EX-PARTE STAY IA No. 42873/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Civil Appeal No(s). 3123/2026 FOR ADMISSION IA No. 41346/2026 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 41345/2026 - GRANT OF INTERIM RELIEF 2 Date : 11-03-2026 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE PRASANNA B. VARALE For Appellant(s) : Mr. Pragyan Pradip Sharma, Sr. Adv.
Mr. Ritesh Kumar, AOR Ms. Purva Kohli, Adv.
Mr. Rachit Sharma, Adv. Mr. Dheerendra Singh Bisht, Adv.
Mr. Tushar Mehta, Solicitor General Mr. K M Nataraj, A.S.G. Mr. Mayank Pandey, Adv. Mr. Bhuvan Kapoor, Adv. Mr. Anuj Srinivasan Udupa, Adv. Mr. Rajat Nair, Adv.
Mr. Sudarshan Lamba, AOR Mr. Nikilesh Ramachandran, AOR Mr. Shubham Seth, Adv.
Mr. Lovekesh Aggarwal, Adv. Ms. Shridevi Dumpa, Adv. Mr. Aditya Krishnan, Adv. Mr. Asrar Ahmed, Adv.
Ms. Poonam Kalia, Adv.
Mr. Sachin Sharma, AOR Mr. N Venkataraman, A.S.G. Mr. R Venkataramani, Attorney General for India Ms. Shweta Bharti, Adv. Mr. Sachin Sharma, Adv. Ms. Yashodhara Burmon Roy, Adv. Ms. Darshita Sethia, Adv. Mr. Kartikay Agarwal, Adv. Mr. Prakarti Srivastava, Adv. Mr. Anil Kumar Gulati, Adv. Mr. Nur Tandon, Adv.
Ms. Yashasvini Chandra, Adv. Ms. Shalini Prasad, Adv. Mr. Vipul Shankar Sharma, Adv. Mr. Anurag Sharma, Adv.
Mr. P Chidambaram, Sr. Adv. Mr. Prantar Basu Choudhury, Adv. Ms. Nishtha Kumar, Adv. Mr. Shrom Sethi, Adv.
Mr. Sahil Tagotra, AOR 3 Ms. Sukanya Lal, AOR Mr. N Venkatraman, A.S.G. Mr. Ankur Sood, AOR Mr. Prajwal Suman, Adv. Ms. Romila Mandal, Adv. Mr. Dhaman Trivedi, Adv. Dr. Anand Kumar, Adv.
Mr. Naveen Kapoor, Adv. Dr. Shreya Sharma, Adv.
Mr. N. Venkataraman, A.S.G. Ms. Avshreya Pratap Singh Rudy, Adv. Mr. K.P.S. Kohli, Adv.
Mr. Ritesh Kumar, AOR Mr. Karik Mittal, Adv.
Mr. Dheerendra Singh Bisht, Adv. Ms. Yashashvini Chandra, Adv. Mr. Vipul Shankar Sharma, Adv. Mr. Anurag Sharma, Adv. Ms. Shalini Prasad, Adv.
For Respondent(s) :Mr. Parag P. Tripathi, Sr. Adv.
Dr. A.M. Singhvi, Sr. Adv. Mr. Sajan Poovayya, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mrs. Aanchal Mullick, Adv. Mr. Rishi Agrawala, Adv. Mr. Milanka Chaudhary, Adv. Mr. Saurobroto Dutta, Adv. Mr. Manu Krishnan, Adv. Ms. Amrita Narayan, Adv. Ms. Naina Dubey, Adv.
Ms. Aanchal Mullick, Adv. Mr. Ravneet Singh, Adv. Mr. Madhav Sharma, Adv. Ms. Sindhura N Swamy, Adv. Ms. Anwesha Padhi, Adv. Mr. Aparajito Sen, Adv. Ms. Chanan Parwani, Adv. Mr. Naman Agarwal, Adv. Mr. E. C. Agrawala, AOR Mr. Anshuman Srivastava, AOR Mr. Sahil Tagotra, AOR Mr. Sachin Sharma, AOR Mr. Raj Bahadur Yadav, AOR Mr. Tushar Mehta, Solicitor General Mr. K.M. Nataraj, A.S.G. Mr. Mayank Pandey, Adv.
4
Mr. Bhuvan Kapoor, Adv. Mr. Anuj Udupa, Adv.
Mr. Rajat Nair, Adv.
Mr. Sudarshan Lamba, Aor, Adv.
Mr. Nikilesh Ramachandran, AOR Ms. Neelam Rathore, Adv. Mr. Shubham Seth, Adv.
Mr. Lovekesh Aggarwal, Adv. Mr. Umang Saini, Adv.
Mr. Sagar Pradhan, Adv. Mr. Aditya Krishnan, Adv. Ms. Poonam Kalia, Adv.
Ms. Sheenam Chhabra, Adv. Mr. Sagar Kumar Pradhan, Adv. Ms. Shridevi Dumpa, Adv.
Mr. Ranjit Singh Walia, Adv. Ms. Renuka Singh, Adv.
Mr. Raj Bhushan, Adv.
Mr. Vatsalya Vigya, AOR Mr. A.R. Takkar, Sr. Adv. Ms. Shriya Takkar, Adv. Mr. Manan Takkar, Adv.
Mr. A. Venayagam Balan, AOR Mr. Tarun Khurana, Adv. Mr. Amarjeet Kumar, Adv. Mr. Abhijeet Deshmukh, Adv. Ms. Snigdha Singh, Adv. Mrs. Meenakshi Ogra, Adv. Mrs. Santhanalakshmi, Adv.
Mr. Ritesh Kumar, AOR Mr. Sajan Poovayya, Sr. Adv. Ms. Amrita Narayan, Adv. Mr. Mohit D. Ram, AOR Ms. Nayan Gupta, Adv.
Mr. Nayan Gupta, Adv.
Mr. Raghav Tiwari, Adv. Mr. Madhav Sharma, Adv. Mr. Palash Maheshwari, Adv. Ms. Palash Maheshwari, Adv.
Mr. Karan Lahiri, Adv.
Mr. Abhikalp Pratap Singh, AOR 5 Mr. Chirag Jain, Adv.
Mr. Charudatta Vijayrao Mahindrakar, AOR Mrs. Darshana Mahindrakar, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. At the request of Shri R Venkataramani, learned Attorney General for India, re-list on 07.04.2026.
2. Delay condoned and issue notice in Diary No.71080/2025 and Diary No.71350/2025. Mr.Mohit D Ram, learned AOR accepts and waives service of notice. Counter affidavit, if any, may be filed within four weeks from today.

(RASHI GUPTA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) 6