Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in The Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004

11. Whether any member of the staff of process serving establishment is returned at the headquarters for unusually long time without good and sufficient reason ?