1181. Bills for prisoners' diet and travelling expenses and cost of conveyance of stolen property, etc. sent to the Court.
(a)On receipt from officers-in-charge of police-stations of monthly bills on account of the travelling expenses and diet of prisoners in police custody and the cost of conveyance of stolen property and other articles sent to the Court, the Superintendent's office shall compile one original bill for the month in duplicate in B. P. Form No. 229 and send it to the District Magistrate (see regulations 333 and 598).(b)When money is received from the Magistrate it shall be sent by the Superintendent to each station along with the month's pay.V - Pay Bills, Acquittance Rolls and Distribution of Pay.
