Himachal Pradesh High Court
Rattani Devi vs . Kamla Devi & Ors. on 9 January, 2025
Author: Virender Singh
Bench: Virender Singh
Rattani Devi Vs. Kamla Devi & Ors.
CMP(M) No.27 of 2025 09.01.2025 Present: Mr. Abhishek Nagta, Advocate vice Mr. Parmod Singh Thakur, Advocate for the applicant. Let, notices of the application be issued to respondents No.1 to 3, as per the head note of the accompanying Regular Second Appeal, returnable within eight weeks, on taking steps, within a period of 10 days, from today.
January 09, 2025 ( Virender Singh )
(Gaurav Thakur) Judge