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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(2)(f) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(f)the payment of any expenses incurred by the owner or by theGovernment in connection with the preservation of themonument ;