Bombay High Court
New India Insurance Co. Ltd., Thr Its ... vs Ashish Vimalkant Pande And Ors on 28 June, 2019
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
919-937.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
919 CIVIL APPLICATION NO.244 OF 2015
IN FAST/21403/2014 WITH CA/245/2015 IN FAST/21403/2014
THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION
OSMANABAD
VERSUS
JIJABAI DIGAMBER MOHITE AND OTHERS
...
Advocate for Applicant : Mr. Sonwalkar Vilas R.
AGP for Respondent No.3/State : Mr. R.B. Bagul
...
920 FIRST APPEAL NO.4023 OF 2016
WITH CA/9289/2016 IN FAST/7221/2016
THE NEW INDIA ASSURANCE CO. LTD. THR ITS DIV. MANAGER,
AURANGABAD
VERSUS
ANITA PRAKASH KOLHE AND OTHERS
...
Advocate for Appellant : Mr. Gatne Atul B.
...
921 CIVIL APPLICATION NO.4446 OF 2016
IN FAST/6697/2016 WITH CA/4447/2016 IN FAST/6697/2016
THE NEW INDIA ASSURANCE CO. LTD.
VERSUS
ANNASAHEB NAMDEO GHULE AND ANR
...
Advocate for Applicant : Mr. Gatne Atul B.
...
922 FIRST APPEAL NO.2187 OF 2017
SAMPAT BHAGWAN ANDHALE
VERSUS
RANVEER SINGH RAMNIWAS YADAV AND ANR
...
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Advocate for Appellants : Mr. Aghav Avinash D
...
923 FIRST APPEAL NO.2059 OF 2018
BIJANBI NYAJAM SHAIKH
VERSUS
KISHOR MADHUKAR CHAUDHARI AND ORS
...
Advocate for Appellant : Mr. Narvade Patil Ravindra B.
...
924 FIRST APPEAL NO.3544 OF 2018
WITH CA/4764/2018 IN FA/3544/2018
THE EX. ENGINEER, MINOR IRRIGATION DIVISION, LATUR AND ANR
VERSUS
SOPAN GUNDAPPA TAKBHIDE (DIED) THR LRS LAXMIBAI (DIED) THR
LRS PANDIT AND ORS
...
Advocate for Appellants : Mr. Dhongade Suresh D.
...
925 CIVIL APPLICATION NO.12512 OF 2018
IN FAST/29668/2018 WITH CA/12513/2018 IN FAST/29668/2018
WITH CA/3387/2019 IN FAST/29668/2018
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., THR ITS
AUTHORISED SIGNATORY AURANGABAD
VERSUS
AYODHYABAI HARIBHAU SAPTE AND ORS
...
Advocate for Applicant : Mr. Chapalgaonkar S.g.
...
926 CIVIL APPLICATION NO.14683 OF 2018
IN FAST/34936/2018 WITH CA/14681/2018 IN FAST/34905/2018
WITH CA/14682/2018 IN FAST/34905/2018 WITH CA/14684/2018
IN FAST/34936/2018 WITH CA/14685/2018 IN FAST/34932/2018
WITH CA/14686/2018 IN FAST/34932/2018
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THE STATE OF MAHARASHTRA AND ANR
VERSUS
SHESHRAO LINGAPPA DUDHBHATE (DIED) THR LRS PUSHPA
ANDORS
...
AGP for Applicants : Mr. P. M. Kulkarni
...
927 CIVIL APPLICATION NO.14688 OF 2018
IN FAST/34902/2018 WITH CA/14690/2018 IN FAST/34902/2018
WITH CA/14691/2018 IN FAST/35221/2018 WITH CA/14692/2018
IN FAST/35221/2018 WITH CA/14693/2018 IN FAST/35226/2018
WITH CA/14694/2018 IN FAST/35226/2018
THE STATE OF MAHARASHTRA AND ORS
VERSUS
SANGAPPA MAHADAPPA ZAMBRE (DIED) THR LRS GURAPPA AND
ORS
...
AGP for Applicants : Mr. A.M. Phule
...
928 CIVIL APPLICATION NO.14727 OF 2018
IN FAST/35014/2018 WITH CA/14728/2018 IN FAST/35014/2018
THE STATE OF MAHARASHTRA AND ORS
VERSUS
MALLAPPA GANPATI BYALE (DEAD) THR LRS KAMLAKAR AND ORS
...
AGP for Applicants : Mr. S.P. Deshmukh
...
929 CIVIL APPLICATION NO.14739 OF 2018
IN FAST/34947/2018 WITH CA/14732/2018 IN FAST/34908/2018
WITH CA/14734/2018 IN FAST/34908/2018 WITH CA/14735/2018
IN FAST/34955/2018 WITH CA/14736/2018 IN FAST/34955/2018
WITH CA/14740/2018 IN FAST/34947/2018
THE STATE OF MAHARASHTRA AND ANR
VERSUS
RAGHUNATH APPARAO PUJARI
...
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AGP for Applicant : Mr. R.B. Bagul
...
930 CIVIL APPLICATION NO.14882 OF 2018
IN FAST/34739/2018
BHAUSAHEB AJINATH BAHIR
VERSUS
BALASAHEB SEETARAM RATHOD AND ORS
...
Advocate for Applicant : Mr. Deshmukh Mohit R.
...
931 FIRST APPEAL NO.799 OF 2019
WITH CA/7247/2019 IN FA/799/2019 WITH CA/7248/2019 IN
FA/799/2019
RELIANCE GENERAL INSURANCE COMPANY, THR ITS MANAGER,
MUMBAI
VERSUS
BHASKAR ASHRUBA NIRMAL AND ORS
...
Advocate for Appellant : Mr. Dahat Rohit
...
932 FIRST APPEAL NO.1106 OF 2019
WITH CA/560/2019 IN FA/1106/2019
ROYAL SUNDARAM GENERAL INSURANCE CO. LTD., THR ITS
AUTHORIZED OFFICER,
VERSUS
SUVARNA SANTOSH BHANDARI AND ANR
...
Advocate for Appellant : Mr. Deshpande Avinash S. And Mr. S. S. Wagh
...
933 CIVIL APPLICATION NO.1937 OF 2019
IN FAST/36431/2018
TARUNKUMAR RAMDAS SURYAWANSHI
VERSUS
BHUTAN SHARMA AND ANR
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...
Advocate for Applicant : Mr. Bhokarikar Madhav M
...
934 CIVIL APPLICATION NO.3047 OF 2019
IN FAST/2640/2019 WITH CA/3048/2019 IN FAST/2640/2019
THE DISTRICT SUPERINTENDENT OF POLICE, BEED D.S.P OFFICER,
BEED AND ANR
VERSUS
RENUKA DATTA SONKAMBLE AND ORS
...
AGP for Applicants : Mr. P. M. Kulkarni
...
935 CIVIL APPLICATION NO.4156 OF 2019
IN FAST/32515/2018 WITH CA/4155/2019 IN FAST/32515/2018
THE MAHARASHTRA STAE ROAD TRANSPORT CORPORATION /
MSRTC, DIV. AHMEDNAGAR
VERSUS
ALKA BHANUDAS GAIGOYE AND ORS
...
Advocate for Applicant : Mr. Deshmukh Bhausaheb S
...
936 CIVIL APPLICATION NO.4179 OF 2019
IN FAST/4885/2019 WITH CA/3006/2019 IN FAST/4885/2019
ASHISH VIMALKANT PANDE
VERSUS
THE NEW INDIA INSURANCE CO. LTD., THR ITS BRANCH MANAGER,
AURANGABAD AND ORS
...
Advocate for Applicants : Mr. Mehta Punit S
...
937 CIVIL APPLICATION NO.5439 OF 2019
IN SAST/28869/2017 WITH CA/5441/2019 IN SAST/28864/2017
CHANDRAKALA NAGNATH LOMTE
VERSUS
NARSING SAMBHA MORE AND OTHERS
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Advocate for Applicants : Mr. Shinde Bhagwat A.
...
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 28th JUNE 2019
ORDER :
. Appellants/Applicants are directed to take steps against respondent/respondents on or before 19-07-2019.
2. If steps are taken, issue notices to respondent/respondents, returnable on 23-08-2019.
3. If steps are not taken within the aforesaid period, applications/appeals would stand dismiss automatically as against those respondent/respondents without further reference to this Court.
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