Madhya Pradesh High Court
Nandkishore vs Shri Ram General Indsurance Company Ltd on 19 February, 2019
1 MA-2881-2018 The High Court Of Madhya Pradesh MA-2881-2018 (NANDKISHORE Vs SHRI RAM GENERAL INDSURANCE COMPANY LTD) 4 Indore, Dated : 19-02-2019 Parties through their counsel. All the parties have been served. Admit.
List for final hearing in due course.
(VIVEK RUSIA) JUDGE RJ Digitally signed by Reena Joseph Date: 20/02/2019 10:27:16