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Kerala High Court

Pradeep Kumar E vs National Institute Of Technology on 22 November, 2024

WP(C) No.29672/2024                        1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
           Friday, the 22nd day of November 2024 / 1st Agrahayana, 1946
                            WP(C) NO. 29672 OF 2024(H)
   PETITIONERS:

      1. PRADEEP KUMAR E., AGED 62 YEARS, S/O KORAN, RETIRED TECHNICAL
         ASSISTANT (SELECTION GRADE I), NIT CALICUT. RESIDING AT SIVADAM,
         MALAYAMMA P, O., VIA NIT CAMPUS, KOZHIKODU, PIN - 673601
      2. SADANANDAN T.K., AGED 65 YEARS, S/O KUTTTAPPAN T. N., RETIRED SENIOR
         MECHANIC (SELECTION GRADE), NIT CALICUT, RESIDING AT ANIZHAM, NEAR
         SREEKRISHNA TEMPLE, 12TH MILE, NIT CAMPUS P. O., KOZHIKODU, PIN -
         673601
      3. MOHANAN T. P., AGED 65 YEARS, S/O.NARAYANAN, RETIRED SENIOR
         MECHANIC (SELECTION GRADE), NIT CALICUT, RESIDING AT SISIRAM, THAZE
         12, CHATHAMANGALAM, VIA NIT CAMPUS, KOZHIKODU, PIN - 673601
      4. MR.SATHIANANDAN P., AGED 68 YEARS, S/O RARUKUTTY P., RETIRED UD
         STEWARD, NIT CALICUT RESIDING AT POYILIL HOUSE, CHENOTH, NIT CAMPUS
         P.O., KOZHIKODU, PIN - 673601
      5. HARIDASAN T., AGED 71 YEARS, S/O KONDUNNY NAIR, RETIRED SENIOR
         MECHANIC (SELECTION GRADE), NIT CALICUT, RESIDING AT THYTHOTTATHIL
         HOUSE, KAYALAM P.O., CALICUT, PIN - 673661
      6. MR.SREENIVASAN C., AGED 70 YEARS, S/O.C.APPU, RETIRED SENIOR
         MECHANIC (SELECTION GRADE), NIT CALICUT, RESIDING AT
         KIZHAKKEPOYYERI, NIT CAMPUS P.O., KOZHIKODE, PIN - 673601
      7. SASIDHARAN T.K., AGED 67 YEARS, S/O CHEKKU, RETIRED INSTRUCTOR, EED,
         NIT CALICUT, RESIDING AT THEVAR KANDIYIL, PAVAYIL CHEERP ROAD,
         THALAKULATHUR, KOZHIKODE, PIN - 673317
      8. ASOKA KUMAR P.T., AGED 64 YEARS, S/O THANKAPPAN NAIR, RETIRED
         SENIOR MECHANIC (SELECTION GRADE), NIT CALICUT POTHANALIL
         PILASSERRY, KUNNAMANGALAM, KOZHIKKODE, PIN - 673571
      9. BEENA JOHN, AGED 71 YEARS, D/O P. S. JOHN, RETIRED FINANCIAL
         ASSISTANT, NIT CALICUT, RESIDING AT GRACE VILLA, PALLITHAZHAM,
         CHELAVOOR P.O., KUNNAMANGALAM, KOZHIKKODE, PIN - 673571
     10. VIJAYAN T., AGED 68 YEARS, S/O CHOYI, RETIRED SENIOR GRADE TYPIST,
         NIT, CALICUT RESIDING AT MULIYIL HOUSE, VILLIAPPALLY P.O., VADAKARA,
         KOZHIKKODE, PIN - 673542
     11. SAROJINI P., AGED 70 YEARS, W/O APPUTTY P., RETIRED PEON, NIT,
         CALICUT, RESIDING AT MUTHUVANAPARAMBIL, CHATHAMANGALAM, KOZHIKKODE,
         PIN - 673601
     12. SANTHA K.K., AGED 66 YEARS, W/O NANDAKUMAR, RETIRED SANITATION
         WORKER, NIT, CALICUT, RESIDING AT KARNIKARAM, SANTHINAGAR,
         THENJIPPALAM, MALAPPURAM, PIN - 673636
     13. SARADA M.M., AGED 70 YEARS, W/O BALAN P., RETIRED SANITATION WORKER,
         NIT, CALICUT, RESIDING AT NJARAKKATTE HOUSE, KANNANKARA P.O.,
         CHELLANUR, KAKKODI, KOZHIKKODE, PIN - 673616
     14. PARAMESWARAN K., AGED 65 YEARS, S/O NARAYANAN NAIR, RETIRED BEARER
         CUM ROOM BOY, NIT CALICUT, RESIDING AT KARATHADAIL, SREESHYLAM,
         POOLAKODE P.O., CHOOLUR, KOZHIKKODE, PIN - 673601
 WP(C) No.29672/2024                           2/2

     15. REVI V., AGED 68 YEARS, S/O REVI, RETIRED WATCHMAN CUM GARDNER, NIT
         CALICUT, THAROYIL HOUSE, CHULUR P.O., NITC, KOZHIKKODE, PIN - 673601
     16. NARAYANAN T., AGED 63 YEARS, S/O MOOTHORAN, RETIRED WATCHMAN CUM
         GARDNER, NIT CALICUT, RESIDING AT IYYARUTHODUKAYIL, CHOOLUR P.O.,
         CHATHAMANGALAM, KOZHIKKODE, PIN - 673601
     17. PRAVEEN H. BABU, AGED 54 YEARS, S/O HARIDASAN T., WORKING AS
         TECHNICAL ASSISTANT, NIT CALICUT, RESIDING AT G-30B, NIT QTRS, NIT
         CAMPUS, KOZHIKKODE, PIN - 673601
     18. MAHESAN K.A., AGED 57 YEARS, S/O ANANDAN ACHARI, WORKING AS
         TECHNICAL ASSISTANT, NIT CALICUT, RESIDING AT G-4A, NIT QTRS, NIT
         CAMPUS, KOZHIKKODE, PIN - 673601
     19. SASESH A.R., AGED 53 YEARS, S/O RAJAN M.K., WORKING AS TECHNICAL
         ASSISTANT GRADE II, NIT CALICUT, RESIDING AT ALINGAPOKKATHU,
         POOVATHUSSERRY P.O., THRISSUR, PIN - 680741

   RESPONDENTS:

      1. NATIONAL INSTITUTE OF TECHNOLOGY REPRESENTED BY ITS DIRECTOR, NIT
         CAMPUS P.O., KOZHIKODE, PIN - 673601
      2. BOARD OF GOVERNORS. REPRESENTED BY ITS CHAIRMAN, NIT CAMPUS P.O.,
         KOZHIKODE, PIN - 673601
      3. REGISTRAR NATIONAL INSTITUTE OF TECHNOLOGY, NIT CAMPUS P.O.,
         KOZHIKODE, PIN - 673601
      4. MINISTRY OF HUMAN RESOURCE DEVELOPMENT REPRESENTED BY SECRETARY TO
         GOVERNMENT, DEPARTMENT OF SECONDARY AND HIGHER EDUCATION, GOVERNMENT
         OF INDIA, NEW DELHI, PIN - 110001
      5. MINISTRY OF FINANCE, REPRESENTED BY SECRETARY TO GOVERNMENT,
         DEPARTMENT OF EXPENDITURE, GOVERNMENT OF INDIA, NEW DELHI, PIN -
         110001

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to pass an interim order staying the operation of Ext P22 and Ext
   P26 to P26(r) Series office orders with respect to the recovery of the
   amounts disbursed to the petitioners in extension of the 8th Kerala State
   Pay Revision from their Pension or Pensionery Benefits and from Salary of
   the Petitioners 17 to 19, pending disposal of the writ petition.
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this court's order dated
   10.10.2024 and upon hearing the arguments of M/S T.P.PRADEEP, P.K.SATHEES
   KUMAR, R.K.PRASANTH, MINIKUMARY M.V. & JIJO JOSEPH, Advocates for the
   petitioners, M/S.SHYAM PADMAN (SR.), LAYA MARY JOSEPH, C.M.ANDREWS,
   ASHWATHI SHYAM, SWATHY SUDHIR, RAM MOHAN & BOBY M.SEKHAR, Advocates for
   the respondents 1 to 3 and of DEPUTY SOLICITOR GENERAL OF INDIA for the
   respondents 4 and 5, the court passed the following:

                                         ORDER

Interim order shall stand extended for a period of three months.

Sd/- ZIYAD RAHMAN A.A., JUDGE 22-11-2024 /True Copy/ Assistant Registrar