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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Assam - Subsection

Section 39(7) in Assam Science & Technology University Act, 2009

(7)Notwithstanding that all the officers and members of the authorities, constituting the University have not been appointed, nominated, chosen or-elected as the case may be, the University shall be deemed to have come into existence on and from the date on which this Act comes into force.