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Bombay High Court

Trishul Developers And 29 Ors vs L And T Housing Finance Ltd And 6 Ors on 4 March, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                           5-CPCD-150-2019 IN CARBP-136-2017.DOC




                      Ashwini



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION
                           COMM DIVISION CONTEMPT PETITION NO. 150 OF 2019
                                                           IN
                            COMM ARBITRATION PETITION NO. 136 OF 2017


                      Trishul Developers & Ors                                    ...Petitioners
                            Versus
                      L & T Housing Finance Ltd & Ors                          ...Respondents

Mr Jayesh Mestry, for the Petitioners. 

                                               CORAM:         G.S. PATEL, J
                                               DATED:         4th March 2021
                      PC:-

Atul G.

Kulkarni 1. At the request of the learned Advocate for the Petitioners, the Digitally signed by Atul G. Kulkarni Contempt Petition is dismissed as withdrawn.

Date: 2021.03.05 11:01:06 +0530

2. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 1 of 1 4th March 2021