Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(10)(i) in Coal Blocks Allocation Rules, 2017

(i)a Government company or corporation owned, managed or controlled by the Central Government, or