Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10C in Tamil Nadu Educational Rules 10C. Notwithstanding anything contained in these rules, any higher authority shall be competent to exercise the powers which any authority subordinate to it is competent to exercise under these rules.
