Delhi High Court - Orders
Star India Private Limited & Anr vs Crichd Sc & Ors on 13 October, 2023
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 518/2023
STAR INDIA PRIVATE LIMITED & ANR.
..... Plaintiff
Through: Mr. Akshay Maloo, Ms. Rimjhim
Tiwari, Advocates
versus
CRICHD SC & ORS.
..... Defendant
Through: Mr. Mrinal Ojha, Mr. Debarshi
Datta, Ms. Tanya Chaudhry,
Advocate for D-23
(GoDaddy.com LLC)
Mr. Vaibhav Gaggar (VC),
Ms. Monica Gaggar, Advocates
for D-39.
CORAM:
JOINT REGISTRAR (JUDICIAL) Dr. AJAY
GULATI (DHJS)
ORDER
% 13.10.2023 As per the affidavit of service filed on behalf of the plaintiff, all the defendants have been served through e-mail on 08.09.2023.
Appearance has been put in on behalf of defendant no. 23 and defendant no. 39.
Counsel for defendant no. 23 submits that written statement shall be filed as per rules with an advance copy to ld. Counsel for the plaintiff.
Counsel for defendant no. 39 submits that they are a proforma party and hence, shall not be filing any written statement.
Other defendants shall also file their respective written This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2023 at 14:00:36 statement, as per rules with an advance copy to counsel for plaintiff, who may thereafter file replication within the prescribed statutory timelines.
Matter is already listed before the Hon'ble Court for 19.12.2023.
Put up before the Hon'ble Court on the date already fixed i.e. 19.12.2023, for further directions.
AJAY GULATI - I (DHJS), JOINT REGISTRAR (JUDICIAL) OCTOBER 13, 2023/sk Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/10/2023 at 14:00:36